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[Cites 0, Cited by 0] [Section 328(2)] [Section 328] [Entire Act]

State of Jharkhand - Subsection

Section 328(2)(ii) in Bihar Education Code, 1961

(ii)In matters of appointment to the teaching staff of recognised High Higher Secondary Schools in Bihar, other things being equal, candidates holding degrees, diplomas or certificates of the Patna University or by the All India Universities of Benares or Aligarh should be given preference over those possessing similar qualifications of other Indian Universities.