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[Cites 0, Cited by 0] [Section 328] [Entire Act]

State of Jharkhand - Subsection

Section 328(2) in Bihar Education Code, 1961

(2)At least one graduate teacher should be employed for each Section of classes XI and X, the Head Pandit should have passed the Sanskrit. Title or Acharya examination, the maulvis should have the qualifications prescribed in Article 500 of the Code and the language (Hindi) teachers should have passed at least the Teachers' Certificate from Teachers' Training School. The appointment of classical teachers who have not passed any recognised examination but have otherwise specially fitted themselves for their work may be approved by the District Education Officer.Note. - (i) Every High/Higher Secondary School should have on its staff at least two graduates who have obtained the B.ed. Degree or the Diploma in Education. No untrained teacher should be appointed unless the Principal of the training college reports that he has no suitable candidate prepared to accept the appointment which is vacant.(D.P.I.'s circular no. 22, dated the 14th December 1931; and G.O. no. 1960, dated the 3rd October, 1935.)
(ii)In matters of appointment to the teaching staff of recognised High Higher Secondary Schools in Bihar, other things being equal, candidates holding degrees, diplomas or certificates of the Patna University or by the All India Universities of Benares or Aligarh should be given preference over those possessing similar qualifications of other Indian Universities.
(iii)Any school teaching through a medium other than Hindi must have at least two teachers on its staff qualified to teach Hindi as a compulsory subject of study. No person shall be deemed qualified to teach Hindi unless he has passed a university examination with Hindi.
(G.O. No. 3087-E, dated the 29th June, 1949.)