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[Cites 0, Cited by 0] [Section 81(2)] [Section 81] [Entire Act]

State of Rajasthan - Subsection

Section 81(2)(b) in Rajasthan Transparency in Public Procurement Rules, 2013

(b)Within the procurement environment, a conflict of interest may arise in connection with such private interests as personal investments and assets, political or other outside activities and affiliations while in the service of the procuring entity, employment after retirement from the procuring entity's service or the receipt of a gift that may place the procuring entity's personnel in a position of obligation.