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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Nagaland - Subsection

Section 38(4) in The Global Open University (Nagaland) Act, 2006

(4)If any three members, of the Council desire a meeting to discuss a matter of urgent importance, the Secretary shall call a meeting forthwith and the requirement of fifteen days notice shall be deemed to have been waived.