Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 219A(1)] [Section 219A] [Entire Act]

State of Kerala - Subsection

Section 219A(1)(c) in Kerala Panchayat Raj Act, 1994

(c)removal and burial of unclaimed dead bodies under intimation to the police;