Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Punjab - Subsection

Section 29(4) in Punjab Boiler Operation Engineers' Rules, 2001

(4)A testimonial of service rendered on railway boilers or boilers belonging to a Department of Government or a local body shall be signed by a responsible officer under whom the candidate has directly served and countersigned by the Head of the Department concerned and in the case of local body it shall be countersigned by the Head of the Firm.