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State of Punjab - Section

Section 29 in Punjab Boiler Operation Engineers' Rules, 2001

29. Signature and countersignature.

(1)A testimonial shall be signed by a responsible person with whom the candidate was employed and be countersigned by the owner, agent, Manager or Secretary of the Mill, Factory or Workshop or by such other persons as the State Government may specify in this behalf.
(2)Candidates who have undergone a course of training at an Engineering College or a Technical Institution must produce either the diploma of the college or institution or a certificate from the Principal or Superintendent of the College or Institution giving the period spent in completing the course.
(3)A testimonial in respect of service on a steam-ship may be signed by the Chief Engineer and countersigned by the Master of the vessel or may be in the form of a Seaman's discharge certificate issued by a Shipping Master.
(4)A testimonial of service rendered on railway boilers or boilers belonging to a Department of Government or a local body shall be signed by a responsible officer under whom the candidate has directly served and countersigned by the Head of the Department concerned and in the case of local body it shall be countersigned by the Head of the Firm.