Section 2 in The Rajasthan Legislative Assembly Secretariat Staff (Revised Pay Scales) Rules, 1983
2. Categories of persons to whom the rules apply.
(1)These rules shall apply to persons appointed to the Secretariat Staff of the Rajasthan Legislative Assembly.(2)These rules shall not apply to:-(a)persons not in whole-time employment:(b)persons paid out of contingencies:(c)persons employed on contract except when the contract provides otherwise;(d)Government servants who after their retirement whether on attaining the age of superannuation or otherwise are reemployed and who were in service on 1-9-1981;(e)ex-military personnel re-employed after attaining the age of 55 years and who were in service on 1-9-1981;(f)persons employed on work charged basis; and(g)persons specifically excluded wholly or in part by the Governor from the operation of these rules.
