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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(2)(d) in The Rajasthan Legislative Assembly Secretariat Staff (Revised Pay Scales) Rules, 1983

(d)Government servants who after their retirement whether on attaining the age of superannuation or otherwise are reemployed and who were in service on 1-9-1981;