Madhya Pradesh High Court
Ashishu Agrawal vs Smt. Jyoti Agrawal on 20 June, 2018
THE HIGH COURT OF MADHYA PRADESH MCC-1204-2018 (ASHISHU AGRAWAL Vs SMT. JYOTI AGRAWAL) 1 Jabalpur, Dated : 20-06-2018 Shri D.K. Agrawal, Advocate for the applicant. As prayed, adjourned.
(J.K. MAHESHWARI) sh JUDGE e ad Digitally signed by PRADYUMNA BARVE Date: 2018.06.22 11:49:56 +05'30' PB Pr a hy ad M of rt ou C h ig H