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Himachal Pradesh High Court

Ajay Kumar vs . Ramesh Chand & Anr. on 3 May, 2023

Author: Satyen Vaidya

Bench: Satyen Vaidya

Ajay Kumar vs. Ramesh Chand & Anr.

.

RSA No. 227 of 2022 03.05.2023 Present: Mr. R.L. Chaudhary, Advocate, for the appellant.

Mr. Ajay Sharma, Senior Advocate, with Mr. Ajay Thakur, Advocate, for respondent No. 1.

Mr. Vinod K. Thakur, Advocate, for respondent No. 2.

r to Keeping in view the nature of the dispute, let the parties remain present before this Court on the next date of hearing.

List on 31st May, 2023.

( Satyen Vaidya ) Judge May 03, 2023 (vs) ::: Downloaded on - 03/05/2023 20:52:00 :::CIS