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[Cites 0, Cited by 0] [Section 26(4)] [Section 26] [Entire Act]

State of Punjab - Subsection

Section 26(4)(d) in Punjab Urban Planning and Development Building Rules, 2018

(d)If the projection or balcony is provided more than the provision of above Table 32 or Table 33 then the area of the additional projection shall be counted toward Floor Area Ratio.