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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Odisha - Subsection

Section 42(25) in Orissa Pani Panchayat Rules, 2003

(25)After completion of counting the Election Officer shall declare the names of winning candidates to the offices of the President, Secretary and Treasurer who have secured the highest number of votes for each office.