Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Kerala - Subsection Section 19(4) in Kerala Veterinary and Animal Sciences University Act, 2010 (4)The Faculty Dean shall be the Chairman of the Board of Studies of the Faculty or Faculties under him.Chapter - V Authorities of the University
