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[Cites 0, Cited by 0] [Section 3(14)] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(14)(iv) in Jammu and Kashmir State Electricity Regulatory Commission (Terms and Conditions for Determination of Multi Year Generation Tariff) Regulations, 2016

(iv)coming into force or change in any bilateral or multilateral agreement/treaty between the Government of India and any other Sovereign Government having implication for the generating station regulated under these Regulations.