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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Andhra Pradesh - Subsection

Section 20(2) in Andhra Pradesh Farmers Management of Irrigation Systems Rules

(2)The elector on receiving the ballot paper or papers as the case may be, shall forthwith:
(a)proceed to one of the voting compartments;
(b)make a mark on the ballot paper or papers with the instrument supplied for the purpose on or near the symbol or symbols allotted to the candidate or candidates for whom he intends to vote;
(c)fold the ballot paper or papers vertically first and thereafter horizontally so as to conceal his vote.
(d)insert the folded ballot paper into the specified ballot box; and
(e)leave the polling station by the exit provided.