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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Andhra Pradesh - Subsection

Section 20(2)(b) in Andhra Pradesh Farmers Management of Irrigation Systems Rules

(b)make a mark on the ballot paper or papers with the instrument supplied for the purpose on or near the symbol or symbols allotted to the candidate or candidates for whom he intends to vote;