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[Cites 0, Cited by 0] [Section 110] [Entire Act]

State of Jharkhand - Subsection

Section 110(2) in Bihar Factories Rules, 1950

(2)At those times of the day when the employees are starting or ending work, all railway traffic shall cease for not less than five minutes:Provided that the Chief Inspector may by an order in writing exempt a specified factory from the provision of sub-rule (2) if he is satisfied that in the special circumstances of such factory the enforcement of the rule is not necessary to safeguard the employees.