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State of Jharkhand - Section

Section 110 in Bihar Factories Rules, 1950

110. Crowds.

(1)Workers pay-windows, first-aid stations and other points where a crowd may collect shall not be placed near a railway track.
(2)At those times of the day when the employees are starting or ending work, all railway traffic shall cease for not less than five minutes:Provided that the Chief Inspector may by an order in writing exempt a specified factory from the provision of sub-rule (2) if he is satisfied that in the special circumstances of such factory the enforcement of the rule is not necessary to safeguard the employees.