Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 86] [Entire Act] State of Goa - Subsection Section 86(1) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975 (1)It shall be competent for the Board to award such prizes and scholarships as the Board may institute from time to time.
