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State of Goa - Section

Section 86 in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

86. Award of prizes, scholarships and appreciation certificates.

(1)It shall be competent for the Board to award such prizes and scholarships as the Board may institute from time to time.
(2)It shall be competent for the Board to accept donation to institute awards, prizes, scholarships and merit certificates to the students for outstanding performance in different subjects on examination and on the recommendation of the Executive Council of the Board.
(3)The Board may also review the conditions and status of these awards, prizes and scholarships as an when felt necessary.
(4)The Board shall specify norms for acceptance of donation and institution of prizes.