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[Cites 0, Cited by 0] [Section 52(4)] [Section 52] [Entire Act]

State of Tamilnadu - Subsection

Section 52(4)(b) in Tamil Nadu Co-operative Societies Rules, 1988

(b)Subject to the provisions of the Rules, it shall be the general duty of the Election Officer and the Polling Officers at a polling station, to keep order thereat and to ensure that the poll is freely and fairly conducted.]