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State of Kerala - Section

Section 11 in Kerala Electricity Supply Code, 2005

11. An additional member representing the Board shall act as member secretary of the Review Panel and coordinate its activities till such time the State Transmission Utility is formed.

(2)The rules and guidelines to be followed by the Code Review Panel in conducting the business shall be formulated by the Panel and got approved by the Commission. The Panel shall meet at least once in a year.