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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(f) in Lucknow Industrial Development Areas (Composition of Offences) Regulation, 2017

(f)Construction work up to maximum 10 per cent of the permissible basement area for all types of buildings such as plot land development, group housing vocational, official, institutional, industrial etc.;