Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61] [Entire Act] State of Tamilnadu - Subsection Section 61(2) in Tamil Nadu Dr. M.G.R. Medical University (Chennai) Act, 1987 (2)The Librarian shall exercise such powers and perform such duties as may be assigned to him by the Governing Council.
