Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(2) in Tamil Nadu Cotton Control Rules, 1954

(2)
(i)The sealed packages to be sent to the Cotton Specialist under section 8(2)(a)(ii) shall be accompanied by a report in the form prescribed in Schedule G in respect of cotton plan ts and in the form prescribed in Schedule H in respect of cotton kapas or lint or seed or waste according as the cotton to which the report relates, was seized under section 8(l)(a) or (b);
(ii)A copy of the report shall be sent by the Officer seizing the cotton to the Director;