Section 14(2)(i) in Tamil Nadu Cotton Control Rules, 1954
(i)The sealed packages to be sent to the Cotton Specialist under section 8(2)(a)(ii) shall be accompanied by a report in the form prescribed in Schedule G in respect of cotton plan ts and in the form prescribed in Schedule H in respect of cotton kapas or lint or seed or waste according as the cotton to which the report relates, was seized under section 8(l)(a) or (b);