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[Cites 0, Cited by 0] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(7) in The Bangalore Metro Railway (General) Rules, 2011

(7)If points for which indications are not available have to be traversed in the facing direction, the Depot Controller after ensuring that the points are not damaged shall set the points manually and secure them in the correct position with the clamp and padlock before authorising the train to proceed.