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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Himachal Pradesh - Subsection

Section 50(3) in Atal Medical and Research University, Himachal Pradesh Act, 2017

(3)The Board of Management may call upon any College so inspected to take within a specified period, such action, as may appear to it necessary, in respect of the inspection referred to in sub-section (2).Chapter-VIII Appointment of Teachers and other Employees of the University