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[Cites 0, Cited by 0] [Section 60(4)] [Section 60] [Entire Act]

State of Madhya Pradesh - Subsection

Section 60(4)(i) in The M.P. Bhumi Vikas Rules, 1984

(i)the area of any highway, any road upto 25 metres and major residential road of 18 metres wide road around the Group Housing Area (residential street, loop street, cul-de-sac, service lanes and footpaths shall not be deducted);