Section 60(4) in The M.P. Bhumi Vikas Rules, 1984

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State of Madhya Pradesh - Subsection

Section 60(4) in The M.P. Bhumi Vikas Rules, 1984

(4)No limitation on floors and height. - No limit to floors and height shall be applicable except in areas near protected monuments and airports etc., but the coverage and floor area ratio for various densities may be as given in Table 6 unless otherwise provided in the Development plan.Table 6Floor area Ratio and coverage for group housing[Rule 60(4)]

S.No.	Gross residential density Persons/Hectare	Maximum coverage in per cent.	Floor area ratio
1.	125	25	0.75
2.	250	30	1.25
3.	425	33 ½	1.50
4.	500	35	1.75
5.	625	35	2.00

Note. - The coverage shall be calculated on the basis of the whole area reserved for group housing after deducting

(i)the area of any highway, any road upto 25 metres and major residential road of 18 metres wide road around the Group Housing Area (residential street, loop street, cul-de-sac, service lanes and footpaths shall not be deducted);

(ii)the area of school (excluding sites for Nursery Schools) and other community facilities within the Group Housing Area; and

(iii)the open space except playgrounds and toilets of local nature.

(iii)Area and Height Limitations

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State of Madhya Pradesh - Subsection

Section 60(4) in The M.P. Bhumi Vikas Rules, 1984