Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 55] [Entire Act]

Union of India - Subsection

Section 55(i) in Central Council of Homoeopathy (General) Regulations, 2018

(i)He shall perform such duties as have been assigned in the Act and the regulations and also as assigned by the Central Government from time to time. He shall also be responsible for the safety of the property of the Council, the control and management of the office and for the accounts and correspondence.