Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(A) in The Service Tax Rules, 1994

(A)in relation to service provided or agreed to be provided by an insurance agent to any person carrying on the insurance business, the recipient of the service.