Section 30(1)(a) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958

[Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act]

(a)laying down the procedure to be observed at their meeting and the number of the members required to form a quorum;

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