Section 30(1) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958
(1)The authorities and the Board of the University may make Regulation consistent whith this Act and the Statutes -(a)laying down the procedure to be observed at their meeting and the number of the members required to form a quorum;(b)providing for all mailers which by this Act, and the Statutes are to be provided for by Regulations; and(c)providing for any other mailers solely concerning such authorities and Board and not provided for by this Act and the Statutes.
