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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(l) in The Bangalore Metro Railway (General) Rules, 2011

(l)"Automatic Train Protection" means a sub-system of Continuous Automatic Train Control system which maintains safe train operation, including train direction, train separation, interlocking and speed enforcement;