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[Cites 0, Cited by 0] [Section 29(6)] [Section 29] [Entire Act]

State of Uttar Pradesh - Subsection

Section 29(6)(b) in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992

(b)found guilty of passing during the examination a copy of question(s) set in the paper or a solution/answer complete or incomplete whereof to any one.