Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36(23)] [Section 36] [Entire Act] State of Manipur - Subsection Section 36(23)(i) in Manipur International University Act, 2018 (i)exercise and perform such other powers and functions as may be prescribed by this Act, its, Statutes; Ordinances etcetera.