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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of West Bengal - Subsection

Section 10(2) in The Paschim Banga Unani System Of Medicine Act, 1979

(2)The term of four years referred to in sub-section (I) shall be held to include any period, but not exceeding one year in any case, that may elapse between the expiry of the said period of four years and the date of the first meeting of the Council following its reconstitution at which a quorum is present.