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[Cites 1, Cited by 47]

Himachal Pradesh High Court

Amar Kaur vs . State Of H.P. And Ors. on 5 January, 2023

Author: Satyen Vaidya

Bench: Satyen Vaidya

Amar Kaur Vs. State of H.P. and ors. a/w connected matters .

CWP No. 3907 of 2020 a/w connected matters 05.01.2023 Present: Ms. Babita, Advocate, vice counsel, for the petitioners in all the petitions. Mr. Manoj Chauhan and Mr. Varun Chandel, Additional Advocate Generals, for respondent No. 1 to 4-State.

Mr. Tek Chand Sharma, Advocate, for respective re- spondents in CWP No. 7708 of 2022 and CWP No. 7742 of 2022.

Mr. Rangil Singh, Advocate, for respondent No. 4 in CWP No. 1739 of 2020 and CWP No. 1224 of 2022 and for respondent No. 5 in CWP No. 3041/2020 and CWP No. 247 of 2021.

List on 16.03.2023.

( Satyen Vaidya ) Judge 5th January, 2023 (sushma) ::: Downloaded on - 05/01/2023 20:34:01 :::CIS