Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 130] [Entire Act]

State of Uttar Pradesh - Subsection

Section 130(b) in U.P. Revenue Code (Amendment) Act, 2016

(b)in Hindi version, -
(i)in sub-section (1), for the words ^^vuqxkeh tqykbZ the words ^^Bhd vxkeh tqykbZ shall be substituted;
(ii)in sub-section (3), for the word iV~Vknkj the word iV~Vsnkj, for the word ^^izfdz;k the word izfdz;kvksa and for the word vo/kkfjr the word ^^lekIr shall be substituted.