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State of Uttar Pradesh - Section

Section 130 in U.P. Revenue Code (Amendment) Act, 2016

130. Amendment of Section 175.

- In Section 175 of the said Code -
(a)in sub-section (1), for the words "Sub-Divisional Officer" the word "Collector" shall be substituted;
(b)in Hindi version, -
(i)in sub-section (1), for the words ^^vuqxkeh tqykbZ the words ^^Bhd vxkeh tqykbZ shall be substituted;
(ii)in sub-section (3), for the word iV~Vknkj the word iV~Vsnkj, for the word ^^izfdz;k the word izfdz;kvksa and for the word vo/kkfjr the word ^^lekIr shall be substituted.