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Union of India - Section

Section 320 in The Border Security Force (Ceremonials And Marks Of Respect) Rules, 1989

320.

In exercise of the powers conferred by sub-section (1) read with clause (l) of sub-section (2) of section 141 of the Border Security Force Act, 1968 (47 of 1968), the Central Government hereby makes the following rules, namely : -