Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 108ZN(17)] [Section 108ZN] [Entire Act] State of Jammu-Kashmir - Subsection Section 108ZN(17)(a) in Jammu and Kashmir Panchayati Raj Rules, 1996 (a)if it bears the signature of the member or contains word, or any visible representation by which he can be identified; or