Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] State of Odisha - Subsection Section 38(a) in The Orissa Rules for the Preparation and Publication of State Text-Books for Primary Schools, 1963 (a)Each manuscript should be written in ink neatly and legibly one side of the paper. In preparing the duplicate copy carbon paper should not be used.
