Section 42(10) in Orissa Pani Panchayat Rules, 2003

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State of Odisha - Subsection

Section 42(10) in Orissa Pani Panchayat Rules, 2003

(10)The names of the valid candidates shall be legibly written on the ballot paper in Oriya in the following format :

Sl.No.	Name of the candidate with name of father orhusband	Symbol
1.2.3.