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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(EE) in The Service Tax Rules, 1994

(EE)[ In relation to service provided or agreed to be provided by a director of a company to the said company, the recipient of such service;] [Inserted (w.e.f. 07.08.2012) by Notification No. 46/2012 dated 07.08.2012.]