Calcutta High Court
Ajay Kumar Rathod vs Ranbaxy Laboratories Ltd on 10 March, 2011
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
GA No.570 of 2011
CS No. 151 of 2010
AJAY KUMAR RATHOD
-Versus-
RANBAXY LABORATORIES LTD.
GA No.650 of 2011
CS No. 151 of 2010
AJAY KUMAR RATHOD
-Versus-
RANBAXY LABORATORIES LTD.
BEFORE:
The Hon'ble JUSTICE SANJIB BANERJEE
Date : March 10, 2011.
The Court : Affidavit-in-opposition in G.A.No.650 of 2011 may be filed within a fortnight from date; reply thereto, if any, within a week thereafter. The matter will appear as a 'chamber application for final disposal' in the monthly list of April, 2011 along with G.A.No.570 of 2011.
(Sanjib Banerjee, J.) A/s.