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[Cites 0, Cited by 0] [Section 137] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 137(3) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(3)Each such group shall be marked with a card showing the date of receipt, date of entry in service or practice stock as the case may be, and the ordnance mark and date of manufacture.