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State of Haryana - Section

Section 29 in The Housing Board, Haryana (Regulations of Business), Regulations, 1980

29.

The strength of the staff in the offices of C.E.S.Es. and XENs. will be as per pattern of P.W.D. branches of the State Government provided that the staffing pattern can be modified by the Board from time to time without exceeding the P.W.D. norms.